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State of Odisha - Section

Section 16 in Odisha Protection of Interests of Depositors (in Financial Establishments) Act, 2011

16. Act to override other laws.

- Save as otherwise provided in this Act, the provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force or any custom or usage or any instrument having effect by virtue of any such law.