Section 11(1) in The North- Western Provinces And Oudh Act, 1890
(1)On and from the day on which this Part comes into force the Board of Revenue constituted under the North- Western Provinces Land- revenue Act, 1873 , 1 (19 of 1873 .) shall be deemed to be also the Board of Revenue for the territories administered by the Chief Commissioner of Oudh, and shall be known and designated as the Board of Revenue of the North- Western Provinces and Oudh. 2
