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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(e) in THE INDIAN ANTARCTIC ACT, 2022

(e)the allowances or fees for nominated members under sub-section (4) and the procedure to be followed by members under sub-section (5) of section 23;