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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(3) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(3)Any person aggrieved by the order of the licensing authority in granting or refusing to grant a no objection certificate may prefer an appeal to the Government within a period of 30 days.