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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(iv) in Andhra Pradesh Conduct of Language Pandit Common Entrance Test for admission into Pandit Training course Rules, 2006

(iv)"Committee of LPCET" means the committee empowered to conduct LPCET and to prepare the merit list of the candidates as per the marks obtained in the LPCET for admission into seats in Pandit Training colleges which agree to make admissions into Pandit Training course based on ranking in LPCET.