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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Chattisgarh - Subsection

Section 26(2)(a) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(a)all members of the Council shall, notwithstanding that their term of office had not expired, as from the date of supersession, vacate their offices as such members;