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Union of India - Section

Section 581K in The Companies Act, 1956

581K. Effect of incorporation of Producer Company .-

Every shareholder of the inter-State co-operative society immediately before the date of registration of Producer Company (hereafter referred to as the transformation date) shall be deemed to be registered on and from that date as a shareholder of the Producer Company to the extent of the face value of the shares held by such shareholder.