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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Chattisgarh - Subsection

Section 33(2) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(2)Admission of Children in the Children Home shall be made by the order of the Child Welfare Committee. No children shall be admitted in the institution without a formal order from the Child Welfare Committee.