Calcutta High Court (Appellete Side)
Pranab Halder & Ors vs Indian Oil Corporation Ltd. & Ors on 23 March, 2017
1
23.03.2017
(20)
DC.
W.P. 30163 (W) of 2016
Pranab Halder & Ors.
Vs.
Indian Oil Corporation Ltd. & Ors.
Mr. Ekramul Bari
Ms. Tanuja Basak..... for petitioner
Mr. L. K. Gupta
Mr. Subir Sanyal
Mr. Ratul Biswas
Mr. Kaushik Chowdhury...... for the Board
Mr. Arabinda Chatterjee
Ms. Kakali Dutta
Mr. A. Sengupta... for respondent No. 3
Ms. Bhaskar P. Vaisya Mr. Suman Dey... for State Mr. Gupta, learned senior counsel concludes his submission on behalf of the Board. Mr. Chatterjee, learned Advocate for the Institute also concludes his submission.
List the matter for further hearing on 24.03.2017 at 11.30 a.m. (Arijit Banerjee-J.) 2