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Calcutta High Court (Appellete Side)

Pranab Halder & Ors vs Indian Oil Corporation Ltd. & Ors on 23 March, 2017

                                             1

23.03.2017
(20)
DC.




                               W.P. 30163 (W) of 2016


                              Pranab Halder & Ors.

                                       Vs.
             Indian Oil Corporation Ltd. & Ors.

                Mr. Ekramul Bari
                Ms. Tanuja Basak..... for petitioner


                Mr. L. K. Gupta
                Mr. Subir Sanyal
                Mr. Ratul Biswas
                Mr. Kaushik Chowdhury...... for the Board

                Mr. Arabinda Chatterjee
                Ms. Kakali Dutta
                Mr. A. Sengupta... for respondent No. 3

Ms. Bhaskar P. Vaisya Mr. Suman Dey... for State Mr. Gupta, learned senior counsel concludes his submission on behalf of the Board. Mr. Chatterjee, learned Advocate for the Institute also concludes his submission.

List the matter for further hearing on 24.03.2017 at 11.30 a.m. (Arijit Banerjee-J.) 2