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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 34(1)(D) in Srinagar and Jammu Cluster Universities Act, 2016

(D)Committee for appointment of officers below the status of the Joint Registrar and Deputy Librarian.-The committee for appointment of officers below the status of the Joint Registrar and Deputy Librarian shall consist of,-