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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(xivbb) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(xivbb)[ "Processing Unit" means a place in the notified area of market committee, licensed as a Processing unit wherein the operator of the processing unit is permitted to process the notified agricultural produce, livestock and product of the Livestock;]