Himachal Pradesh High Court
M/S Dabur India Limited vs . M/S Marico Limited on 5 July, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
M/s Dabur India Limited Vs. M/s Marico Limited COMS No. 15 of 2022 .
05.07.2022 Present: Mr. Bipin Negi, Senior Advocate, with M/s Shradha Karol, Prabhu Tandon, Advocates & Modit Raizada, Authorized Representative, for the plaintiff/applicant.
Mr. Ankush Dass Sood, Senior Advocate, with M/s Jyotirmay Bhatt, Manik Sethi & Pragya, Advocates, for the defendant/nonapplicant.
r OMP No. 404 of 2022 Notice. Mr. Jyotirmay Bhatt, learned counsel accepts notice on behalf of the nonapplicant, on whose instructions, Mr. Ankush Dass Sood, learned Senior Counsel has also put in appearance on behalf of the non applicant. As prayed for, list for consideration on 14 th July, 2022. Response be filed in the meanwhile.
OMP No. 405 of 2022This application is disposed of with the direction that translated copies of the documents in question shall be filed by the applicant by the next date of hearing.
(Ajay Mohan Goel) Judge July 05, 2022 (bhupender) ::: Downloaded on - 05/07/2022 20:04:49 :::CIS