Punjab-Haryana High Court
Haryana State Industrial Development ... vs Mehar Chand And Others on 23 August, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 3345 of 2008 (O&M)
Haryana State Industrial Development Corporation Ltd.
....... Appellant
Versus
Mehar Chand and others
...... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S. Hooda, Sr. Advocate with Mr. Kamal Sehgal, Advocate, for HSIDC. None for the land owners.
Mr. Ashish Gupta, AAG, Haryana. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.3323 of 2005, titled as Haryana State Industrial Development Corporation and another Versus Gindori and others.
(RAJESH BINDAL) 23.08.2010 JUDGE sarita