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Punjab-Haryana High Court

Haryana State Industrial Development ... vs Mehar Chand And Others on 23 August, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH


                                          R.F.A. No. 3345 of 2008 (O&M)

Haryana State Industrial Development Corporation Ltd.
                                                ....... Appellant
                   Versus


Mehar Chand and others
                                                ...... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S. Hooda, Sr. Advocate with Mr. Kamal Sehgal, Advocate, for HSIDC. None for the land owners.

Mr. Ashish Gupta, AAG, Haryana. RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.3323 of 2005, titled as Haryana State Industrial Development Corporation and another Versus Gindori and others.

(RAJESH BINDAL) 23.08.2010 JUDGE sarita