Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 36 in The Industries (Development And Regulation) Act, 1951 36. TIMBER PRODUCTS (1)Plywood.(2)Hardboard, including fibre-board, chip-board and the like.(3)Matches.(4)Miscellaneous (furniture components, bobbins, shutlers and the like).
