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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(h) in The Oilfields (Regulation And Development) Act, 1948

(h)the regulation of the arrangements for the storage of [mineral oils] [ Substituted by Act 67 of 1957, Section 32 and Schedule III, for " minerals" (w.e.f. 1.6.1958).] and the stocks thereof that may be kept by any person;