Madhya Pradesh High Court
Bhupesh Agrawal vs S M Chaudhary on 16 April, 2025
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1 MP-5168-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 5168 of 2023 (BHUPESH AGRAWAL AND OTHERS Vs S M CHAUDHARY AND OTHERS ) Dated : 16-04-2025 As prayed by learned counsel for the petitioners, list on 23/4/2025.
Interim relief, if any, shall remain in operation until further orders.
(DWARKA DHISH BANSAL) JUDGE Arun* Signature Not Verified Signed by: ARUN KUMAR MISHRA Signing time: 4/17/2025 10:42:50 AM