Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 32 in The Court Fees Act, 1870

32.

Amendment of Act VIII of 1859 and Act IX of 1869.)[-] [Repealed by Repealing and Amending Act, 1891, XII of 1891.].