Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 30 in The Navy (Pay And Allowances) Regulations, 1966

30. Admissibility.

- All officers shall receive dearness allowance at the rates and under the conditions applicable from time to time to the civilian Government servants who are paid from the Defence Services estimates.