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State of Madhya Pradesh - Section

Section 1 in The M.P. Janpad Panchayat (Management of Ferries) Rules, 1999

1. Short title.

(1)These Rules may be called the Madhya Pradesh Janpad Panchayat (Management of Ferries) Rules, 1999.
(2)They shall come into force with effect from the date of their publication in the "Madhya Pradesh Gazette."