Section 4(1) in The Rajasthan Irrigation and Drainage Act, 1954
(1)For the purposes of this Act-(i)the territories of the whole State shall consist of such number of circles,(ii)every circle shall consist of such number of divisions, and(iii)each division shall consist of such number of subdivisions,as the State Government may, from time to time, determine and notify in the [Official Gazette] [Substituted by Rajasthan Act 27 of 1957.]; and all circles, divisions and sub-divisions existing on the date on which this Act comes into force shall be deemed to be circles, divisions and sub-divisions constituted and notified under this section.
