Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 122] [Entire Act] State of Jharkhand - Subsection Section 122(a) in The Jharkhand Agricultural Produce Markets Rules, 2000 (a)If any agreement is entered into between the lender and the borrower in writing the lender shall supply copy of the agreement duly authenticated by him to the borrower;
