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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(k) in The M.P. Panchayat Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

(k)"Samvida Shala Shikshak" means a person employed by a Zila Panchayat or Janpad Panchayat, as the case may be, for teaching in the schools under their control;