Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 151A] [Entire Act] Union of India - Subsection Section 151A(b) in The Customs Act, 1962 (b)so as to interfere with the discretion of the [Commissioner of Customs] (Appeals) in the exercise of his appellate functions.]
