Madhya Pradesh High Court
Gopal @ Vikki @ Appa Barman vs The State Of Madhya Pradesh Judgement ... on 2 January, 2014
Criminal Appeal No.2792/2013 02.01.2014
:
None for the appellant. Shri Ramji Pandey, Panel Lawyer for the State. List the matter in the next week.
(Tarun Kumar Kaushal) Judge ys/