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State of West Bengal - Section

Section 5 in West Bengal Town and Country (Planning and Development) Act, 1979

5. Functions of the Board.

-The Board shall, in accordance with the provisions of this Act and the rules made thereunder, advise the State Government in matters relating to planning development, co-ordination and use of rural and urban land and such other connected functions as the State Government may, from time to time, assign to it.