Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(1) in Master of Business Administration (Sic Computer Application) Course (Regulation of Admission and Payment of Fees) Rules, 2013

(1)The candidate shall submit the self-attested copies of the following documents along with the print out of the registration form at the Help Centre, namely:-
(i)S.S.C. Examination (Std. X) Mark-sheet,
(ii)H.S.C. Examination (Std. XII) Mark-sheet or of equivalent examination,
(iii)Mark sheets of all semesters / years of degree (graduation)
(iv)CMAT Score card,
(v)School Leaving Certificate or Transfer Certificate,
(vi)Caste certificate for a candidate belonging to Scheduled Castes (SC), Scheduled Tribes (ST) and Socially and Educationally Backward Classes (SEBC), issued by the authority empowered by the State Government in this behalf,
(vii)Non-Creamy Layer (NCL) certificate of the family, issued after 1st April of the relevant academic year, by the authority empowered by the State Government in this behalf,
(viii)Certificate of Physical Disability, issued and duly signed by the Civil Surgeon/ competent Medical Authority, in case of a Physically Handicapped candidate,
(ix)Certificate of Ex-Serviceman, duly issued by the Director, Sainik Welfare Board, Gujarat State or by the District Sainik Welfare Officer,
(x)A copy of certificate of In-Serviceman duly issued by the Commanding Officer of the respective unit in which he is serving,
(xi)Passport size Photograph of candidate, and
(xii)Such other certificates as the Admission Committee deems necessary.