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State of Assam - Section

Section 17 in The Gauhati University Act, 1947

17. The University Boards.

(a)The University shall include a Residence, Health and Discipline Board and such other Boards as may be prescribed by the Statutes.
(b)The constitution, powers and duties of the Residence, Health and Discipline Board and of all other Boards of the University shall be prescribed by the Ordinance.