Allahabad High Court
U.P.State Industrial Development ... vs Smt. Vijaya Jain on 7 January, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 19 Case :- FIRST APPEAL No. - 664 of 2009 Petitioner :- U.P.State Industrial Development Corpn. Respondent :- Smt. Vijaya Jain Petitioner Counsel :- K.R. Sirohi,A.P. Singh,Anurag Jauhari,S.P. Singh Respondent Counsel :- Mukhtar Alam,M.K. Gupta,Metab Alam,Satendra Pratap Singh Hon'ble Sanjay Misra,J.
Cause list has been revised. None appears on behalf of the appellant to press this appeal inspite of repeated calls. There is no illness slip nor any mention to pass over the matter today. It is accordingly dismissed for non prosecution. Interim order, if any, is vacated.
No order is passed as to costs.
Order Date :- 7.1.2010 Pravin