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State of Bihar - Section

Section 19 in The Bihar Deputy Ministers' (Conveyance and Travelling) Allowance Rules, 1954

19. Sumptuary allowance.

- Each Deputy Minister shall be entitled to receive a sumptuary allowance at the rate of Rs. 200 (rupees two hundred per month.][Section IX-General [Section 8 and Rule 18 renumbered as Section 9, and Rule 20, vide G.S.R. 85, dated 13th May, 1981 (w.e.f. 22nd April, 1981).]