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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(n) in Orissa Zilla Parishad Election Rules, 1994

(n)"Polling Station" means the place fixed by the Election Officer for conduct of the poll in respect of election of a member of the Parishad;