Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Maharashtra - Subsection

Section 53(6) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(6)The allotment by the Returning Officer of any symbol to a candidate shall be final.