Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 73 in The Jammu and Kashmir State Partnership Act, 1996 73. Repeals. - The Act mentioned in Schedule II is hereby repealed to the extent specified in the fourth column thereof.
