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Gauhati High Court

Satish Kumar Mishra vs The Union Of India And 3 Ors on 22 April, 2024

                                                                    Page No.# 1/2

GAHC010117282022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/4074/2022

            SATISH KUMAR MISHRA
            S/O SRI HARSH NARAYAN MISHRA, R/O VILL-MADHUBANI, BIHAR, P.O.-
            JAYANAGAR, DIST-MADHUBANI, BIHAR, PIN-847226



            VERSUS

            THE UNION OF INDIA AND 3 ORS
            THROUGH THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF HOME
            AFFAIRS, GRIHA MANTRALAYA, NEW DELHI, PIN-110001

            2:NATIONAL TECHNICAL RESEARCH ORGANIZATION
             (UNDER MINISTRY OF HOME AFFAIRS)
             GOVT. OF INDIA
             REPRESENTED BY THE CHAIRMAN
             HEADQUARTERS BUILDING
            AYA NAGAR
             NEW DELHI-110047

            3:THE DEPUTY DIRECTOR
             NTRO
             HEAD QUARTER BUILDING
            AYA NAGAR
             NEW DELHI-110047

            4:THE DEPUTY DIRECTOR BASE UNIT NTRO
             NUMALIGARH
             DIST-GOLAGHAT
            ASSAM
             PIN-78562

Advocate for the Petitioner   : MR. I H SAIKIA
                                                                         Page No.# 2/2

Advocate for the Respondent : ASSTT.S.G.I.




                                       BEFORE
                HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR
                                      ORDER

22.04.2024 On request made by Mr. K. Kalita, learned counsel for the petitioner, list the matter again on 14.05.2024.

JUDGE Comparing Assistant