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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(v) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

(v)to educate the public with regard to the requirement of, and opportunities for the advancement of learning and dissemination of knowledge;