Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] State of Assam - Subsection Section 114(e) in Rules Under the Land and Revenue Regulation (e)of the redemption of every mortgage in respect of which the name of the mortgagee shall have been entered on the register;