Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 26 in The Revised Orissa Old Age Pension Rules, 1989 26. The allotment in respect of each Block is to be communicated by Government in the C.D. and R.R. Department to the Sub-Collector under intimation to Collector.
