Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 73 in The Sikkim Prisons Act, 2007 73. Exhibition of copies of rules Copies of rules shall be exhibited both in English and in the Vernacular in some place to which all the persons employed within a prison have access.
