Section 49(2)(d) in The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

(d)manner of inquiring into complaints by the Ombudsman under sub-section (1) and maintaining of records by him under sub-section (3) of section 24;

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