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[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(6)(i) in The Orissa Preservation of Private Forests Rules, 1963

(i)The forests are divided into four coupes in case of Salia bamboo or twelve coupes in case of Daba bamboo.