Himachal Pradesh High Court
Shubah vs . State Of H.P. & Ors. on 22 November, 2022
Bench: Sabina, Sushil Kukreja
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Shubah vs. State of H.P. & Ors.
CWP No.126 of 2020 22.11.2022 Present: Mr. Deepak Kaushal, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 to 3/State.
Learned counsel for the petitioner seeks time to file rejoinder.
List again on 11.04.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd November, 2022 (reena) ::: Downloaded on - 22/11/2022 20:35:27 :::CIS