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State of Odisha - Section

Section 8 in The Orissa Animal Contagious Diseases Rules, 1957

8. Power to isolate animals.

- If Veterinary Surgeon had reason to believe, he will direct the owner or person in charge of such animal to keep it where it is for the time being or to remove it or allow it to be removed to a place of isolation or segregation by an order in the form provided in Appendix 'D' to these rules.