Section 4(1)(c) in Orissa Value Added Tax Act, 2004

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1)(c) in Orissa Value Added Tax Act, 2004

(c)The Senior-most Judicial member of the Tribunal shall be the Chairman of the Tribunal, who shall constitute benches, allot cases to the benches and exercise supervision in respect of their disposal,

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State of Odisha - Subsection

Section 4(1)(c) in Orissa Value Added Tax Act, 2004