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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(4) in Rajasthan Panchayati Raj Act, 1994

(4)The officers to whom notice is given under Sub-Section (3) and other government officers having jurisdiction over the Panchayat area or any part there of shall be entitled to attend every meeting of the Panchayat and take part in the proceedings but shall not be entitled to vote.