Section 2(33)(c) in Code on Social Security, 2020

[Cites 0, Cited by 0] [Section 2(33)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(33)(c) in Code on Social Security, 2020

(c)a child who is wholly dependent on the earnings of the employee or an unorganised worker, as the case may be, and who is-

(i)receiving education, till he attains the age of twenty-one years; and

(ii)an unmarried daughter;