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[Cites 0, Cited by 0] [Section 55] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 55(2) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(2)The advertisement shall be made in at least one English national daily newspaper with wide circulation, one Hindi national daily newspaper with wide circulation and one regional language daily newspaper with wide circulation at the place where registered office of .he issuer is situated, at least three days before the date of opening of the issue.