Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 45JJ in The Wild Life (Protection) (Orissa) Rules, 1974 45JJ. Payment of the compassionate amount to legal heirs. - The compassionate amount payable under Rule 45-JJ shall be paid to the legal heir of the deceased.Chapter-VI Miscellaneous
