Madhya Pradesh High Court
Smt. Geeta Devi vs Shri Vijay Dharm Suri Samadhi Mandir ... on 7 March, 2022
Author: Satish Kumar Sharma
Bench: Satish Kumar Sharma
1 HIGH COURT OF MADHYA PRADESH, BENCH AT GWALIOR FA-264-2022 (Smt. Geeta Devi & Ors. Vs. Shri Vijay Dharm Soori Samadhi Mandir, Veertatva Prakashak Mandal, Shivpuri & Ors.) Gwalior, Dated : 07/03/2022 Let the case be taken up alongwith F.A. No.132/2022.
(SATISH KUMAR SHARMA) JUDGE rahul Digitally signed by RAHUL SINGH PARIHAR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=eac942476567cd1b39b3da46068403462fdf82ab676d0cde4dee473 fe77953f5, pseudonym=68E0B84BAE73376CD071289B3D9FE728CE00D487, serialNumber=0275C4F803F94C47998BE5C534E21BDED910FD4AB9D159B5 5575E814D05B2EED, cn=RAHUL SINGH PARIHAR Date: 2022.03.08 17:00:21 +05'30'