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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(i) in The U.P. Habitual Offenders' Restriction Rules, 1957

(i)The list shall then be finalized and the names of the approved persons shall be arranged in alphabetical order alongwith the father's name, occupation and place of residence of each person.