Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(e) in The Bihar School Examination Board Regulations, 1964

(e)"Inspector" means a person appointed by the Board for inspection work or an Inspecting Officer of the Education Department, Government of Bihar authorised to inspect Secondary School;