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[Cites 0, Cited by 0] [Section 36(4)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(4)(iii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(iii)to provide on rent storage facilities for stocking of agricultural produce to agriculturists.